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Pardeep vs State Of Haryana And Others
2024 Latest Caselaw 5739 P&H

Citation : 2024 Latest Caselaw 5739 P&H
Judgement Date : 13 March, 2024

Punjab-Haryana High Court

Pardeep vs State Of Haryana And Others on 13 March, 2024

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

                                                            Neutral Citation No:=2024:PHHC:035947




CWP-5901-2024                                                              -1-
                                                                   2024:PHHC:035947


109
                IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                                                                  CWP-5901-2024
                                                       Date of decision: 13.03.2024

PARDEEP
                                                                           ...Petitioner

                                      VERSUS

STATE OF HARYANA AND OTHERS
                                                                       ...Respondents

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present:-       Mr. R. S. Sangwan, Advocate
                for the petitioner.

                      ****

JASGURPREET SINGH PURI, J. (Oral)

1. Learned counsel for the petitioner submitted that a writ petition

bearing No.CWP-14063-2022, titled as Rahul Boora versus State of Haryana

and others was filed by similarly situated employees, who were also appointed

as Clerks and the same was dismissed by a Coordinate Bench of this Court on

07.10.2023 and against the aforesaid judgment, LPA is pending before this

Court. He further submitted that since the controversy has already been decided

in the aforesaid judgment, appropriate order may be passed in the present case

also.

2. In view of the above, the present writ petition is also dismissed in

terms of CWP-14063-2022.


                                                 (JASGURPREET SINGH PURI)
13.03.2024                                               JUDGE
Chetan Thakur
                Whether speaking/reasoned        :     Yes/No
                Whether reportable               :     Yes/No

Neutral Citation No:=2024:PHHC:035947

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