Raj Jatiana & Ors vs Ram Naresh & Ors
2024 Latest Caselaw 5737 P&H

Punjab-Haryana High Court

Raj Jatiana & Ors vs Ram Naresh & Ors on 13 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:036361

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         260-A                                        FAO-5593-2017 (O&M)
                                                                      Date of Decision : 13.03.2024

                         RAJ JATIANA AND OTHERS                                        .... Appellants

                                                           VERSUS

                         RAM NARESH AND OTHERS                                       .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Gaurav Sharma, Advocate the claimant-appellants.

                                        Mr. Rajneesh Malhotra, Advocate and
                                        Ms. Manvi Verma, Advocate
                                        for the respondent No.3-Insurance Company.

                         ALKA SARIN, J. (ORAL)

For orders see judgment of the even date passed in FAO-2758-

2017 titled as Iffco Tokio General Insurance V/s Raj Jatiana & Ors..

                         13.03.2024                                         (ALKA SARIN)
                         Aman Jain                                             JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO

integrity of this judgment/order.