Ram Kishan Etc vs Sultan Singh And Others
2024 Latest Caselaw 5736 P&H

Punjab-Haryana High Court

Ram Kishan Etc vs Sultan Singh And Others on 13 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:036267
                            210
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         RSA-648-1996 (O&M)
                                                                         Date of decision : 13.03.2024

                            Ram Kishan and Others                                         ... Appellant(s)
                                                               Versus
                            Sultan Singh and Another                                    ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :    None.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 07.12.2023 notices were issued to the parties.

As per the office report, the appellants as well as the respondents are stated

to have died. Today no one has come forward to get themselves impleaded

as legal representatives nor any counsel has put in appearance on behalf of

the parties. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            13.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.