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Ved Parkash vs Smt.Giano Etc
2024 Latest Caselaw 5734 P&H

Citation : 2024 Latest Caselaw 5734 P&H
Judgement Date : 13 March, 2024

Punjab-Haryana High Court

Ved Parkash vs Smt.Giano Etc on 13 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                      2024:PHHC:036259
                            144
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          CR-3097-1991 (O&M)
                                                                          Date of decision : 13.03.2024


                            Ved Parkash                                                       ... Petitioner(s)

                                                                Versus

                            Giano etc.                                                    ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :     None.



                            ALKA SARIN, J. (ORAL)

1. The present is a fully burnt case and there is no record available

pertaining to present petition. The Registry has not been able to reconstruct

the file despite best efforts. In view thereof, this Court is left with no other

option but to dismiss the present petition for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.




                            13.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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