Raj Pal vs The Chairman, National Highways ...
2024 Latest Caselaw 5591 P&H

Citation : 2024 Latest Caselaw 5591 P&H
Judgement Date : 12 March, 2024

Punjab-Haryana High Court

Raj Pal vs The Chairman, National Highways ... on 12 March, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

2024: PHHC:035292

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
273 FAO-1087-2023
Date of Decision: 12.03.2024
RAJ PAL ..APPELLANT
VERSUS

THE CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF
INDIA AND ORS. .. RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present: Mr. Gurkamal S. Kandhola, Advocate

for the appellant.
ok 2 3
SUVIR SEHGAL, J.(ORAL)

1. Instant appeal has been filed against judgment dated 21.09.2022

passed by learned Additional District Judge, Palwal, in ARB No.17 of

31.05.2018 under Section 34 of the Arbitration and Conciliation Act, 1996.

2. Counsel for the appellant seeks and is granted permission to withdraw the petition.

3. Dismissed as withdrawn.

12.03.2024 (SUVIR SEHGAL) sheetal JUDGE

Whether Speaking/Reasoned Yes/No

Whether Reportable Yes/No

Sheeta 2024.03.14 10:32

est to the accuracy and authenticity of this order/judgment High Court, Chandigarh