Nachhatar Singh vs Harvinder Kaur And Anr
2024 Latest Caselaw 5580 P&H

Punjab-Haryana High Court

Nachhatar Singh vs Harvinder Kaur And Anr on 12 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                         2024:PHHC:035401
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         222                                              CR-3542-2023 (O&M)
                                                                          Date of Decision : 12.03.2024

                         NACHHATAR SINGH                                                     .... Petitioner

                                                             VERSUS

                         HARVINDER KAUR & ANR.                                            .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. H.S. Sehgal, Advocate for the petitioner.

                                        Mr. Kanwar Inder Singh, Advocate for respondent No.2.

                         ALKA SARIN, J. (ORAL)

1. Learned counsel for the petitioner states that the present petition

has since been rendered infructuous.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                         12.03.2024                                             (ALKA SARIN)
                         Aman Jain                                                 JUDGE

                                    NOTE:     Whether speaking/non-speaking: Speaking
                                              Whether reportable: YES/NO

integrity of this judgment/order.