Karamvir Singh vs State Of Haryana And Others
2024 Latest Caselaw 5572 P&H

Citation : 2024 Latest Caselaw 5572 P&H
Judgement Date : 12 March, 2024

Punjab-Haryana High Court

Karamvir Singh vs State Of Haryana And Others on 12 March, 2024

Author: Vikas Bahl

Bench: Vikas Bahl

                                                      Neutral Citation No:=2024:PHHC:035053




249                                   2024:PHHC:035053
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                  CWP-16453-2020
                                                  Date of decision: 12.03.2024

Karamvir Singh                                                         ...Petitioner

                                         Versus

State of Haryana and others                                          ...Respondents

CORAM: HON'BLE MR. JUSTICE VIKAS BAHL

Present:     Mr. Pankaj Bains, Advocate and
             Ms. Madhu Rani, Advocate for the petitioner.

             Mr. Naveen Singh Panwar, DAG, Haryana

             ****

VIKAS BAHL, J. (ORAL)

1. This is a Civil Writ Petition filed under Article 226 of the

Constitution of India for the issuance of a writ in the nature of prohibition

restraining the respondents from proceeding with the departmental

proceedings against the petitioner during the pendency of the criminal case.

2. Learned State Counsel has submitted that as per his

instructions, vide judgment dated 07.06.2023, the petitioner stands acquitted

and thus, the present writ petition has been rendered infructuous.

3. In view of the above, the present writ petition is disposed of as

having been rendered infructuous.

4. All the pending miscellaneous applications, if any, shall stand

disposed of in view of the abovesaid order.


12.03.2024                                              (VIKAS BAHL)
Pawan                                                      JUDGE

             Whether speaking/reasoned:-               Yes/No

             Whether reportable:-                      Yes/No

Neutral Citation No:=2024:PHHC:035053

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