Gurpreet Singh @ Gora vs State Of Punjab
2024 Latest Caselaw 5571 P&H

Punjab-Haryana High Court

Gurpreet Singh @ Gora vs State Of Punjab on 12 March, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                                     Neutral Citation No:=2024:PHHC:035103




                                                            2024:PHHC:035103

       IN THE HIGH COURT OF PUNJAB & HARYANA
                   AT CHANDIGARH
226-2 cases

                                                   CRM-M-52115-2023
                                            Date of decision: 12.03.2024

Gurpreet Singh @ Gora                                           .....Petitioner

                                  Versus

State of Punjab                                               .....Respondent

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. S.L. Chander Shekhar, Advocate
             for the petitioner.

             Mr. Navdeep Singh, DAG, Punjab.

                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

52093-2023 titled as 'Sahib Singh @ Sahbi Vs. State of Punjab'.

12.03.2024                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No

Neutral Citation No:=2024:PHHC:035103

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