Lakhvir Singh @ Palla vs State Of Punjab
2024 Latest Caselaw 5570 P&H

Punjab-Haryana High Court

Lakhvir Singh @ Palla vs State Of Punjab on 12 March, 2024

                                                          Neutral Citation No:=2024:PHHC:036321




                                            2024:PHHC:036321
238-3      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                  CRR-464-2019
                                                  Date of decision: 12.03.2024

LAKHVIR SINGH @ PALLA
                                                                  ...PETITIONER
                           V/S

STATE OF PUNJAB
                                                                 ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:    Mr. DPS Bajwa, Advocate
            for the petitioner.

            Mr. Sandeep Kumar, DAG, Punjab.
                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRR-

1786 of 2017 titled as Davinder Singh @ Bittu versus State of Punjab.

                                                  (HARPREET SINGH BRAR)
March 12, 2024                                          JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No

Neutral Citation No:=2024:PHHC:036321

1 of 1