M/S Sohna Khadi Gram Udyog Mandal Trust ... vs Umesh Kumar Juneja
2024 Latest Caselaw 5147 P&H

Punjab-Haryana High Court

M/S Sohna Khadi Gram Udyog Mandal Trust ... vs Umesh Kumar Juneja on 6 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:032663

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         127                                              CR-1393-2024 (O&M)
                                                                          Date of Decision: 06.03.2024

                         M/s SOHNA KHADI GRAM UDYOG
                         MANDAL TRUST SOHNA                                            .... Petitioner
                                                             VERSUS
                         UMESH KUMAR JUNEJA                                            .... Respondent

                         CORAM: HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Sudhir Aggarwal, Advocate for the petitioner.

                                        Mr. Sumeet Jain, Advocate for the respondent.

                         ALKA SARIN, J. (ORAL)

1. Mr. Sumeet Jain, Advocate has appeared and has filed his

memo of appearance on behalf of the respondent. The same is taken on

record.

2. Learned counsel for the petitioner seeks permission to withdraw

the present petition with liberty to file afresh with better particulars.

3. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                         06.03.2024                                             (ALKA SARIN)
                         Aman Jain                                                 JUDGE

                         NOTE:                Whether speaking/non-speaking: Speaking
                                              Whether reportable: YES/NO







integrity of this judgment/order.