Amanbir Singh vs Sukhpal Singh
2024 Latest Caselaw 10955 P&H

Punjab-Haryana High Court

Amanbir Singh vs Sukhpal Singh on 5 July, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         107-A                                         RSA-2440-2018 (O&M)
                                                                       Date of Decision : 05.07.2024

                         AMANBIR SINGH                                                    .... Appellant

                                                            VERSUS

                         SUKHPAL SINGH                                                  .... Respondent

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellant.

                                        Mr. S.S. Rangi, Advocate for the respondent.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 2018. Repeatedly it has

been adjourned on the request of the learned counsel for the appellant. On

the previous date none had put in appearance on behalf of the appellant.

Today also, despite the matter being called twice, none has put in appearance

on behalf of the appellant. It appears that the appellant is not interested in

pursuing the present appeal.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                         05.07.2024                                          (ALKA SARIN)
                         Aman Jain                                              JUDGE
                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No




integrity of this judgment/order.