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Inderpreet Kaur And Another vs State Of Haryana And Others
2024 Latest Caselaw 10679 P&H

Citation : 2024 Latest Caselaw 10679 P&H
Judgement Date : 2 July, 2024

Punjab-Haryana High Court

Inderpreet Kaur And Another vs State Of Haryana And Others on 2 July, 2024

                              IN THE HIGH COURT OF PUNJAB AND HARYANA
                                           AT CHANDIGARH

                109                                         CRWP No.No.6171 of 2024
                                                            Date of decision: 02.07.2024


                INDERPREET KAUR AND ANOTHER                                   .... Petitioners

                                                            Versus

                STATE OF HARYANA AND OTHERS                                   .... Respondents

                CORAM: HON'BLE MRS. JUSTICE MANISHA BATRA

                Present :          Ms. Jagdeep Kaur,
                                               Kaur Advocate for
                                   Mr. Sukhveer Kaur, Advocate for the petitioner
                                                                       petitioners.




                                         ****

MANISHA BATRA, BATRA J. (oral)

integrity of this judgment/order

(MANISHA BATRA) 02.07.2024 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

integrity of this judgment/order

 
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