Amansangeet Kaur And Another vs State Of Punjab And Others
2024 Latest Caselaw 10678 P&H

Punjab-Haryana High Court

Amansangeet Kaur And Another vs State Of Punjab And Others on 2 July, 2024

                              IN THE HIGH COURT OF PUNJAB AND HARYANA
                                           AT CHANDIGARH

                              111                            CRWP No.No.6176 of 2024
                                                             Date of decision: 02.07.2024


                AMANSANGEET KAUR AND ANOTHER                                    .... Petitioners

                                                             Versus

                STATE OF PUNJAB
                         PUNJA AND OTHERS                                       .... Respondents

                CORAM: HON'BLE MRS. JUSTICE MANISHA BATRA

                Present :           Mr Charanjit Singh Bahia,, Advocate for the petitioner
                                    Mr.                                         petitioners.


                                          ****

MANISHA BATRA, BATRA J. (oral)

integrity of this judgment/order

(MANISHA BATRA) 02.07.2024 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

integrity of this judgment/order