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Prem Lata vs Ranjodh Singh And Another
2024 Latest Caselaw 10673 P&H

Citation : 2024 Latest Caselaw 10673 P&H
Judgement Date : 2 July, 2024

Punjab-Haryana High Court

Prem Lata vs Ranjodh Singh And Another on 2 July, 2024

                                        Neutral Citation No:=2024:PHHC:081555




123-2

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                   Civil Revision No. 4557 of 2019 (O&M)
                                   Date of decision: 02.07.2024


Prem Lata
                                                                     ...Petitioner
                                        Versus

Ranjodh Singh and another

                                                                  ...Respondents

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Lupil Gupta, Advocate and
                 Ms. Bhumika Sachan, Advocate
                 for the petitioner-plaintiff.

                 Mr. Amit Jain, Senior Advocate, assisted by
                 Mr. Aryaman Thakur, Advocate
                 for the contesting respondents
                                    respondents-defendants.

                     ****
HARKESH MANUJA,
        MANUJA J. (ORAL)

Petition is disposed posed off as infructuous infructuous.

For detailed orders, see judgment of even date passed in

CR No. 4526 of 2019, titled "Sadhu Ram Versus Satpal and others".



July 02, 2024
         202                                         ( HARKESH MANUJA )
'dk kamra'                                                 JUDGE


        Whether Speaking / Reasoned :         Yes         No


        Whether Reportable :                  Yes         No




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