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Jasvir Singh vs Madan Lal And Another
2024 Latest Caselaw 10672 P&H

Citation : 2024 Latest Caselaw 10672 P&H
Judgement Date : 2 July, 2024

Punjab-Haryana High Court

Jasvir Singh vs Madan Lal And Another on 2 July, 2024

                                   Neutral Citation No:=2024:PHHC:081385




111
        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH

                                                    RSA No. 2872 of 2023 (O&M)
                                                    Date of Decision: 02.07.2024

Jasvir Singh
                                                                     .......... Appellant
                                           Versus

Madan Lal and another
                                                                  .......... Respondents

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Amaninder Singh Sekhon, Advocate
                 for the appellant-plaintiff.

                                   ****
HARKESH MANUJA, J. (ORAL)

By way of present appeal, challenge has been laid to the judgment and decree dated 29.03.2023 passed by the Court of Additional District Judge, Faridkot (hereinafter to be referred as "First Appellate Court"), whereby the appeal filed against the judgment and decree dated 31.05.2019 passed by the Court of Additional Civil Judge (Senior Division), Faridkot (hereinafter to be referred as "trial Court"), dismissing the suit for declaration and permanent injunction (filed at the instance of appellant-plaintiff), was dismissed.

[2] At the outset, learned counsel for the appellant submits that the parties have entered into a settlement; thus, the appellant does not intend to pursue the present appeal any further and wishes to withdraw it.

[3]             Dismissed as withdrawn.
[4]             Pending miscellaneous application(s), if any, shall also stand

disposed off.


July 02, 2024                                           ( HARKESH MANUJA )
'dk kamra'                                                   JUDGE
             Whether Speaking/reasoned                   Yes/No
             Whether Reportable                          Yes/No




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