Vikram Alias Vicky vs State Of Haryana And Others
2024 Latest Caselaw 10665 P&H

Punjab-Haryana High Court

Vikram Alias Vicky vs State Of Haryana And Others on 2 July, 2024

                                          Neutral Citation No:=2024:PHHC:081380




               IN THE HIGH COURT OF PUNJAB & HARYANA
                           AT CHANDIGARH


8.
                                          Reserved on: 28.05.2024
                                          CWP-6841-2024 (O&M)
                                          Pronounced on : 02.07.2024

Vikram @ Vicky                                                      ...Petitioner

                                        Versus

State of Haryana and Others                                         ..Respondents



CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

Present :-      Mr. Sahir Singh Virk, Advocate and
                Mr. V.B. Godara, Advocate for the petitioner.

                Mr. Vivek Saini, Addl. A.G., Haryana.

                                *****

VINOD S. BHARDWAJ, J.

For detailed judgment/order see the order of even date passed in

CWP No. 22223 of 2023 titled as 'Sadha Ram @ Bhajna Ram Vs. State

of Haryana & Ors.'.

(VINOD S. BHARDWAJ) 02.07.2024 JUDGE Mangal Singh

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

1 of 1