Citation : 2024 Latest Caselaw 10663 P&H
Judgement Date : 2 July, 2024
Neutral Citation No:=2024:PHHC:081367
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
5.
Reserved on: 28.05.2024
CWP-2450-2024 (O&M)
Pronounced on : 02.07.2024
Rajender Singh @ Bhura ...Petitioner
Versus
State of Haryana and Others ..Respondents
CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
Present :- Mr. Vansh Malhotra, Advocate for the petitioner.
Mr. Vivek Saini, Addl. A.G., Haryana.
*****
VINOD S. BHARDWAJ, J.
For detailed judgment/order see the order of even date passed in
CWP No. 22223 of 2023 titled as 'Sadha Ram @ Bhajna Ram Vs. State
of Haryana & Ors.'.
(VINOD S. BHARDWAJ) 02.07.2024 JUDGE Mangal Singh
Whether speaking/reasoned : Yes/No Whether reportable : Yes/No
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