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Lakhan @ Lakhan Singh vs State Of Haryana And Others
2024 Latest Caselaw 10561 P&H

Citation : 2024 Latest Caselaw 10561 P&H
Judgement Date : 1 July, 2024

Punjab-Haryana High Court

Lakhan @ Lakhan Singh vs State Of Haryana And Others on 1 July, 2024

                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                              AT CHANDIGARH
               113
                                                                     CWP-14418-2024
                                                                     Date of decision: 01.07.2024

               Lakhan @ Lakhan Singh                                           ....Petitioner
                                                     Versus

               State of Haryana and others
                                                                               ...Respondents

               CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                      *****

Present: Mr. Nitish Yadav, Advocate for the petitioner.

Mr. Harish Nain, AAG, Haryana. ***** AMAN CHAUDHARY. J (Oral)

1. After arguing for some time, learned counsel for the petitioner

prays for withdrawal of the present petition.

2. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 01.07.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment

 
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