Kamlesh Devi Aggarwal vs Reserve Bank Of India And Ors
2024 Latest Caselaw 10551 P&H

Punjab-Haryana High Court

Kamlesh Devi Aggarwal vs Reserve Bank Of India And Ors on 1 July, 2024

Author: Lisa Gill

Bench: Lisa Gill

                                   Neutral Citation No:=2024:PHHC:081411-DB




             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                        CWP-26276
                                              26276-2021 (O&M)
                                        Date of Decision
                                                Decision: July 1, 2024

Kamlesh Devi Aggarwal                                       ..... Petitioner

                          Versus

Reserve Bank of India and others                            ..... Respondents


CORAM:- HON'BLE MRS. JUSTICE LISA GILL
        HON'BLE MS. JUSTICE AMARJOT BHATTI

Present:     Mr. Anand Chhibbar, Senior Advocate with
             Mr. Nitin Kaushal, Advocate,
             Mr. Tony Anand, Advocate,
             Mr. Ajay Kumar, Advocate and
             Ms. Stuti Vatsa, Advocate for petitioner.

             Mr. Ankur Mittal, Advocate;
             Mr. D.K. Gupta, Advocate;
             Mr. Bhaskar, Advocate and
             Ms. Preety Choudhary, Advocate (through VC)
             for respondent No. 2.

                                ****
LISA GILL, J.

For orders see, CWP-1156-2022 titled as Pradeep Aggarwal versus Reserve Bank of India and others, others, decided vide separate judgment of even date.

( LISA GILL ) JUDGE

(AMARJOT BHATTI) July 1, 2024 JUDGE rts/s.khan Whether speaking/reasoned :Yes/No. Whether hether reportable : Yes/No.

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