Archana Aggarwal vs Reserve Bank Of India And Others
2024 Latest Caselaw 10548 P&H

Punjab-Haryana High Court

Archana Aggarwal vs Reserve Bank Of India And Others on 1 July, 2024

Author: Lisa Gill

Bench: Lisa Gill

                                   Neutral Citation No:=2024:PHHC:081415-DB




             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                             CWP
                                             CWP-26668-2021 (O&M)
                                       Date of Decision
                                               Decision: July 1, 2024

Archana Aggarwal                                            ..... Petitioner

                          Versus

Reserve Bank of India and others                            ..... Respondents


CORAM:- HON'BLE MRS. JUSTICE LISA GILL
        HON'BLE MS. JUSTICE AMARJOT BHATTI

Present:     Mr. Anand Chhibbar, Senior Advocate with
             Mr. Nitin Kaushal, Advocate,
             Mr. Tony Anand, Advocate,
             Mr. Ajay Kumar, Advocate and
             Ms. Stuti Vatsa, Advocate for petitioner.

             Mr. Inderesh Goel, Advocate for respondent No. 1.

          Mr. Ankur Mittal, Advocate;
          Mr. D.K. Gupta, Advocate;
          Mr. Bhaskar, Advocate and
          Ms. Preety Choudhary, Advocate (through VC)
          for respondent No. 2.
                             ****
LISA GILL, J.

For orders see, CWP-1156-2022 titled as Pradeep Aggarwal versus Reserve Bank of India and others, others, decided vide separate judgment of even date.

( LISA GILL ) JUDGE

(AMARJOT BHATTI) July 1, 2024 JUDGE rts/s.khan Whether speaking/reasoned :Yes/No. Whether hether reportable : Yes/No.

1 of 1