Rajbala And Ors vs G.M. Haryana Roadways And Ors
2024 Latest Caselaw 174 P&H

Punjab-Haryana High Court

Rajbala And Ors vs G.M. Haryana Roadways And Ors on 5 January, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:000687


                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           204-1                                        FAO No.4938 of 2008
                                                                        Date of Decision : 05.01.2024


                           Rajbala                                                         ....Appellant

                                                            VERSUS

                           General Manager, Haryana Roadways,                            ....Respondents
                           Yamunanagar Depot and Others


                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :    Mr. J.P. Dhull, Advocate for the appellant

                                        Mr. Saurabh Girdhar, AAG, Haryana
                                        for respondent Nos.1 to 3

                                        Mr. Punit Jain, Advocate for respondent No.4.


                           ALKA SARIN, J. (Oral)

For orders, see judgment of even date passed in FAO No.1506

of 2008 [ICICI Lombard General Insurance Company Ltd. vs. Rajbala

& Ors.].

( ALKA SARIN ) 05.01.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

authenticity of this order/judgment