Harwinder Singh And Anr vs Sukhwinder Singh Thr His Lrs
2024 Latest Caselaw 1363 P&H

Punjab-Haryana High Court

Harwinder Singh And Anr vs Sukhwinder Singh Thr His Lrs on 20 January, 2024

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                                           Neutral Citation No:=2024:PHHC:007974




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH
123                                                          2024:PHHC:007974

                                                   CR-332-2024
                                                   Date of decision: 20.01.2024

HARWINDER SINGH AND ANR.                                             ..Petitioners

                                      Versus

SUKHWINDER SINGH (DECEASED) THROUGH LRS ..Respondent


CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:       Mr. Dinesh Sharma, Advocate
               for the petitioner.

ANIL KSHETARPAL, J(Oral)

1. In view of two different Division Bench judgments passed in

Harvinder Kaur and another vs. Godha Ram and another 1979 PLJ 562

and Pritam Singh and another vs. Sunder Lal and others, 1990(2) PLR

191, the learned counsel representing the petitioners prays for permission to

withdraw the present revision petition.

2. Ordered accordingly.

3. All the pending miscellaneous applications, if any, are also

disposed of.

January 20th, 2024                                    (ANIL KSHETARPAL)
Ay                                                         JUDGE

Whether speaking/reasoned         :     Yes/No
Whether reportable                :     Yes/No

Neutral Citation No:=2024:PHHC:007974

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