Sewa Singh And Anr vs State Of Punjab
2024 Latest Caselaw 1360 P&H

Punjab-Haryana High Court

Sewa Singh And Anr vs State Of Punjab on 20 January, 2024

                                                          Neutral Citation No:=2024:PHHC:007775




                                                        2024:PHHC:007775


239(2)     IN THE HIGH COURT OF PUNJAB AND HARYANA
                         CHANDIGARH

                                                CRM-M-44411-2018 (O&M)
                                                Date of Decision: 20.01.2024

SEWA SINGH AND ANOTHER
                                                                 ...Petitioners
                                                V/S
STATE OF PUNJAB
                                                                 ...Respondent

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present: Mr. Liaqat Ali, Advocate
         for the petitioners.

      Mr. Sandeep Kumar, DAG Punjab.
                          ****
HARPREET SINGH BRAR J. (Oral)

For detailed order see judgment dated 20.01.2024 passed in

CRM-M-32585-2018 titled as Darshan Singh Vs. State of Punjab.

(HARPREET SINGH BRAR) 20.01.2024 JUDGE Ajay Goswami Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2024:PHHC:007775

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