Jaswinder Singh Etc vs State Ofpb.Etc
2024 Latest Caselaw 13879 P&H

Punjab-Haryana High Court

Jaswinder Singh Etc vs State Ofpb.Etc on 6 August, 2024

                      130 CWP No. 17042 of 2002


                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                 CWP No. 17042 of 2002
                                            Judgement Reserved on: 30.05.2024
                                         Judgement Pronounced on: August 6, 2024


                      Jaswinder Singh s/o Roop Singh & others
                                                                                 ...Petitioner(s)
                                                         Versus
                      State of Punjab & others
                                                                               ...Respondent(s)

                      CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                      Present:        Mr. Anurag Goyal, Advocate, Amicus Curiae.
                                      Mr. D.S. Patwalia, Senior Advocate, Amicus Curiae, with
                                      Ms. Alisha Sharda, Advocate.
                                      Mr. R.K. Arora & Mr. Jugam Arora, Advocates, for the
                                      petitioners.
                                      Mr. Amit Chaudhary, DAG, Punjab.
                                      Mr. Sukhmani Patwalia, Advocate, for respondent No. 4. Mr.
                                      Rajiv Sharma (Hisarwale), Advocate, for respondent No. 5.
                                                             -.-
                      SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if

any, stands disposed of, in terms of detailed observations made in the

judgment of even date, passed separately in CWP No. 06535 of 2017,

titled as "Kasturi Lal s/o Kundan Lal v. Municipal Corporation,

Amritsar and others", and 510 connected cases, including present

petition.

(SANJAY VASHISTH) JUDGE August 6, 2024 Pkapoor Whether speaking/reasoned? Yes/No Whether reportable? Yes/No