The Principal Commissioner Of Income ... vs Mohini Goel
2024 Latest Caselaw 13600 P&H

Punjab-Haryana High Court

The Principal Commissioner Of Income ... vs Mohini Goel on 5 August, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

218

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

ITA-38-2022 (O&M)
DECIDED ON: 05.08.2024

THE PRINCIPAL COMMISSIONER OF INCOME § TAX,
FARIDABAD
sees APPELLANT
VERSUS
MOHINIGOEL -- -- ---------- seeee RESPONDENT

ITA-40-2022 (O&M)

THE PRINCIPAL COMMISSIONER OF INCOME TAX,
FARIDABAD
seeee APPELLANT
VERSUS
NAINAAGGARWAL -- nee RESPONDENT

ITA-41-2022 (O&M)

THE PRINCIPAL COMMISSIONER OF INCOME TAX,
FARIDABAD
vooes APPELLANT
VERSUS
SHYAM SUNDAR BANSAL ------_aga. RESPONDENT

ITA-49-2022 (O&M)

THE PRINCIPAL COMMISSIONER OF INCOME = TAX,
FARIDABAD
exens APPELLANT

VERSUS

SHOBHIT GOEL
sovee RESPONDENT

LAVISHA

2024.08.07 11:41

I attest to the accuracy and
authenticity of this order/judgment
Punjab & Haryana High Court,
Chandigarh


ITA-38-2022 (O&M)
and 6 other connected appeals -2-

ITA-84-2022 (O&M)

THE PRINCIPAL COMMISSIONER OF INCOME § TAX,
FARIDABAD
esos APPELLANT
VERSUS

SHOBHIT GOEL
sees RESPONDENT

ITA-85-2022 (O&M)

THE PRINCIPAL COMMISSIONER OF INCOME § TAX,
FARIDABAD
seeee APPELLANT
VERSUS
MAYANK GOEL -- eee RESPONDENT

ITA-59-2022 (O&M)

THE PRINCIPAL COMMISSIONER OF INCOME § TAX,
FARIDABAD
seoee APPELLANT

VERSUS

NAND KISHORE
vee RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH.

Present: Mr. Varun Issar, Senior Standing Counsel,
for the appellant(s)/Revenue.

SANJEEV PRAKASH SHARMA, J (ORAL)

Present appeals have been wrongly listed in the cause list. In terms of the order passed by this Court earlier, the cases are required to be

dismissed and consigned to the record room as it is noticed by this Court

authenticity of this order/judgment

ITA-38-2022 (O&M) and 6 other connected appeals -3-

that the process fee was not filed within the time prescribed in the present appeals.

Accordingly, all the present appeals stand dismissed.

A photocopy of this order be placed on the files of other

connected cases.

(SANJEEV PRAKASH SHARMA)

JUDGE (SANJAY VASHISTH) JUDGE 05.08.2024 Lavisha

Whether speaking/reasoned _--_ Yes/No Whether reportable Yes/No

authenticity of this order/judgment