Gurdev Kaur vs Sharaj Khan & Ors
2024 Latest Caselaw 9299 P&H

Punjab-Haryana High Court

Gurdev Kaur vs Sharaj Khan & Ors on 30 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:059391
                            241
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          FAO-1095-2005 (O&M)
                                                                          Date of decision : 30.04.2024

                            Gurdev Kaur (deceased) through LRs and Anr.                    ... Appellant(s)
                                                                 Versus
                            Sharaj Khan & Ors.                                            ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      None for the appellants.
                                           Mr. B.S. Mann, Advocate for respondent No.3.



                            ALKA SARIN, J. (ORAL)

1. None has put in appearance on behalf of the appellants despite

the counsel being informed by the Registry. It appears that the appellants

are not interested in pursuing the present appeal. In view thereof, this Court

is left with no other option but to dismiss the present appeal for non-

prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            30.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.