Rakesh Kumar vs Guru Jambashwar University Of Science ...
2024 Latest Caselaw 9291 P&H

Punjab-Haryana High Court

Rakesh Kumar vs Guru Jambashwar University Of Science ... on 30 April, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                               Neutral Citation No:=2024:PHHC:059357-DB



                                               Neutral Citation No. 2024:PHHC:059357 -DB

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

(115)                                                 LPA-1059-2024 (O&M)
                                                      Decided on : 30.04.2024

Rakesh Kumar

                                                                        ......Appellant(s)
                                             Versus

Guru Jambeshwar University of Science & Technology, Hisar, Haryana
through its Registrar                                ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA,
        ACTING CHIEF JUSTICE
        HON'BLE MS.JUSTICE LAPITA BANERJI


Present:      Mr.Saurabh Arora, Advocate, for the appellant.

              Mr.Puneet Gupta, Advocate, for the respondent.

                            *****

G.S. Sandhawalia, Acting Chief Justice (Oral)

The present appeal along with all pending application(s) stand

dismissed, in view of the detailed judgment of even date passed in LPA-1055-

2024 titled Rakesh Kumar Vs. Guru Jambeshwar University of Science &

Technology, Hisar, Haryana through its Registrar.

(G.S. SANDHAWALIA) ACTING CHIEF JUSTICE

(LAPITA BANERJI) 30.04.2024 JUDGE Sailesh

Whether speaking/reasoned : Yes Whether Reportable : No

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