Harjit Singh And Another vs State Of Punjab And Others
2024 Latest Caselaw 9289 P&H

Punjab-Haryana High Court

Harjit Singh And Another vs State Of Punjab And Others on 30 April, 2024

                                          Neutral Citation No:=2024:PHHC:059073
                                                                   2024:PHHC:059073

123(2)            IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH

                                                        CRM-M-59137-2023 (O&M)
                                                        Date of decision: 30.04.2024

HARJIT SINGH AND ANOTHER
                                                                  ...PETITIONERS
                                             V/S

STATE OF PUNJAB AND OTHERS
                                                                  ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:       Mr. Anil Chawla, Advocate
               for the petitioner(s).

               Mr. Rishabh Singla, AAG Punjab.

               Mr. Rahi Mehra, Advocate and
               Mr. Vipul Aggarwal, Advocate
               for respondents No. 6 to 9.

               Mr. Veneet Sharma, Advocate for
               respondent No. 10.

                          ****
HARPREET SINGH BRAR J. (ORAL)

For detailed order see judgment dated 30.04.2024 passed in CRM-

M-1517-2024 titled as Reena and Another Vs. State of Punjab and Others.

                                                        (HARPREET SINGH BRAR)
April 30, 2024                                                JUDGE
Ajay Goswami

                     (i)    Whether speaking/reasoned                 Yes/No
                     (ii)   Whether reportable                        Yes/No




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