Fateh Chand vs State Of Haryana And Another
2024 Latest Caselaw 9156 P&H

Punjab-Haryana High Court

Fateh Chand vs State Of Haryana And Another on 29 April, 2024

SANDEEP SETHI
2024.05.04 04:50

2024:PHHC:058378
CRM-M-16177-2024

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(281)
CRM-M-16177-2024
Date of Decision:-29.04.2024
Fateh Chand
ceeees Petitioner
Versus
State of Haryana and another
beeeee Respondents

CORAM: HON'BLE MR. JUSTICE ALOK JAIN

36 2 2 2k

Present: Mr. Bhavdeep Singh Mamli, Advocate for the petitioner.
Mr. Anmol Malik, DAG, Haryana.

Mr. Deepak Kumar, Advocate for respondent No.2.

3 2 3 3k
ALOK JAIN, J. (Oral)

1. The present petition is for quashing of FIR No.316 dated

19.09.2022 (Annexure P-1), under sections 406 and 420 of IPC, registered at Police Station Bhuna, District Fatehabad and all other subsequent proceedings arising therefrom on the basis of compromise dated 28.02.2024 (Annexure P-2).

2. As per the report dated 23.04.2024 received from the trial Court, it has been submitted that the petitioner had put in appearance before the trial Court for getting his statement recorded in the morning but when the statements were about to be recorded and the file was put up, the petitioner disappeared and the reason stated for the same that he was

declared a proclaimed person in another FIR against him.

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2024:PHHC:058378 CRM-M-16177-2024

3. Faced with the above, learned counsel for the petitioner prays for withdrawal of the present petition.

4. Learned counsel for respondent No.2-complainant submits that respondent No.2 is bound down to execute a fresh affidavit for compromise as and when the situation arises and shall not back out from the same.

5. In light of the above, the present petition is dismissed as withdrawn without expressing any opinion on the merits of the case to enable the petitioner to take appropriate remedies in accordance with law

and file an appropriate petition at an appropriate stage.

(ALOK JAIN) JUDGE April 29, 2024.

Sandeep Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2024.05.04 04:50

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