Jarnail Singh vs Mal Singhetc
2024 Latest Caselaw 9140 P&H

Punjab-Haryana High Court

Jarnail Singh vs Mal Singhetc on 29 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:058512
                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        211                                           RSA No.1305 of 1997 (O&M)
                                                                      Date of Decision : 29.04.2024


                        Jarnail Singh                                                    ....Appellant

                                                          VERSUS

                        Mal Singh and Others                                           ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Rahul Soi, Advocate for the appellant.

                                     None for the respondents.



                        ALKA SARIN, J. (Oral)

1. Vide order dated 13.12.2023 fresh notices were issued to the

appellant as well as the respondents.

2. Mr. Rahul Soi, Advocate has put in appearance on behalf of the

appellant and has filed his power of attorney, which is taken on record. He

states that he has instructions to withdraw the present appeal. Permitted to do

so.

3. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 29.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment