Gurkirpal Singh vs The Commissioner ,Municipal ...
2024 Latest Caselaw 9137 P&H

Punjab-Haryana High Court

Gurkirpal Singh vs The Commissioner ,Municipal ... on 29 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                       2024:PHHC:058533
                            129
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             CR-2558-2024 (O&M)
                                                                             Date of decision : 29.04.2024


                            Gurkirpal Singh                                                  ... Petitioner(s)

                                                                Versus

                            The Commissioner, Municipal Corporation & Ors.                 ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Ms. Supriya Garg, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition with liberty to the petitioner to avail his remedies as

available in law. Permitted to do so.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                            29.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.