M/S Golden M.P. Chit Fund Pvt. Ltd vs M/S Bansal Paper Back Pack And Prints Thr ...
2024 Latest Caselaw 9135 P&H

Punjab-Haryana High Court

M/S Golden M.P. Chit Fund Pvt. Ltd vs M/S Bansal Paper Back Pack And Prints Thr ... on 29 April, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                                      Neutral Citation No:=2024:PHHC:058387



                                                               2024:PHHC:058387

          IN THE HIGH COURT OF PUNJAB & HARYANA AT
                         CHANDIGARH

(273)
                                                                     ARB-28-2020
                                                      Date of decision:- 29.04.2024

M/S Golden M.P. Chit Fund Pvt. Ltd.                              ... Petitioner
                                         Versus
M/s Bansal Paper Pack and Prints and others                      ... Respondents



CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL


Present:- None for the petitioner.

          ****

SUVIR SEHGAL, J. (ORAL)

1. On 16.02.2024, this Court passed the following order:-

"Despite repeated opportunities, there is no representation on behalf of the petitioner nor has he taken any steps to serve the respondents.

In view of the judgment passed by the Supreme Court in M/s Shree Vishnu Constructions Versus The Engineer in Chief Military Engineering Service and others, 2023 (8) SCC 329, petitioner is granted last opportunity.

Let fresh notice be issued to the respondents for 29.04.2024 on deposit of necessary charges."

2. Perusal of the order sheets show that there has been a consistent non-

appearance on behalf of the petitioner, in as much as, the petitioner has

remained unrepresented during the previous six hearings. Even necessary

charges for issuance of fresh notice have not been deposited.

3. It seems that the petitioner is not interested in pursuing the matter.

4. Dismissed for non-prosecution.

29.04.2024                                            (SUVIR SEHGAL)
Kamal                                                     JUDGE
        Whether Speaking/Reasoned                       Yes/No
        Whether Reportable                              Yes/No
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