Citation : 2024 Latest Caselaw 9126 P&H
Judgement Date : 29 April, 2024
2024:PHHC: 057721
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
125 CRM-M-21078-2024
Date of decision: 29.04.2024
KAMIKKAR SINGH AND OTHERS .... PETITIONER(S)
VERSUS
STATE OF PUNJAB AND ANOTHER ...RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI
Present: Mr. Ferry Sofat, Advocate
for the petitioners.
Ms. Ramta K. Chaudhary, DAG, Punjab.
****
JASJIT SINGH BEDI, J. (Oral)
The learned counsel for the petitioners wishes to withdraw the
present petition.
The present petition is ordered to be dismissed as withdrawn.
(JASJIT SINGH BEDI) JUDGE 29.04.2024 Kusum
Whether speaking/reasoned Yes/No Whether Reportable Yes/No
authenticity of this order/judgment Punjab & Haryana High Court, CHD
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