Kaka Singh vs Nand Kaur Etc
2024 Latest Caselaw 9082 P&H

Punjab-Haryana High Court

Kaka Singh vs Nand Kaur Etc on 29 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:058515

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        217                                          RSA No.2564 of 1997
                                                                     Date of Decision : 29.04.2024


                        Kaka Singh                                                      ....Appellant

                                                          VERSUS

                        Nand Kaur and Others                                          ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    None.

                        ALKA SARIN, J. (Oral)

1. Present appeal pertains to the year 1997. Vide order dated 08.01.2024 fresh notices were issued to the appellant as well as the respondents. As per office report, the sole appellant and respondent Nos.1, 2, 7 and 9 are stated to have died. Respondent Nos.3, 4 and 5 stand served, however, none has put in appearance on their behalf. Respondent No.6 was not found at the time of service and respondent No.8 is stated to be residing abroad. None has come forward to be impleaded as legal representatives of the appellant.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                        29.04.2024                                             ( ALKA SARIN )
                        jk                                                           JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment