Reliance General Insurance Co. Ltd vs Babu Ram And Ors
2024 Latest Caselaw 8973 P&H

Punjab-Haryana High Court

Reliance General Insurance Co. Ltd vs Babu Ram And Ors on 26 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:057403
                            254
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                       FAO-3973-2016 (O&M)
                                                                       Date of decision : 26.04.2024

                            Reliance General Insurance Co. Ltd                           ... Appellant(s)
                                                             Versus
                            Babu Ram & Ors.                                          ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   Mr. Sanjeev Kodan, Advocate for the appellant.

                                        Mr. K.S. Dhanora, Advocate for respondent Nos.1 to 4.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellant seeks permission to withdraw

the present appeal as the matter has been compromised between the parties.

Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            26.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.