Manjit Singh vs State Of Punjab And Others
2024 Latest Caselaw 8968 P&H

Punjab-Haryana High Court

Manjit Singh vs State Of Punjab And Others on 26 April, 2024

                                                                        2024:PHHC:057007
                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                             AT CHANDIGARH
                  113
                                                                    CWP-8586-2024
                                                                    Date of decision: 26.04.2024

                  Manjit Singh
                                                                              ...Petitioner
                                                     Versus

                  State of Punjab and others                                   ...Respondents

                  CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                  *****

Present : Petitioner in person.

Mr. Satnam Preet Singh, DAG, Punjab.

***** AMAN CHAUDHARY. J (Oral)

1. Petitioner appears in person and prays for withdrawal of the

present petition.

2. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 26.04.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment