Pnb vs Bakhtaur Singh
2024 Latest Caselaw 8949 P&H

Punjab-Haryana High Court

Pnb vs Bakhtaur Singh on 26 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:057486

                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        125                                    RSA No.1201 of 1993 (O&M) and
                                                               XOBJS-22-C-1993
                                                               Date of Decision : 26.04.2024

                        Punjab National Bank                                             ....Appellant

                                                          VERSUS

                        Bakhtaur Singh and Others                                     ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    Mr. Raj Kumar Narang, Advocate for the appellant.

                        ALKA SARIN, J. (Oral)

1. Mr. Raj Kumar Narang, Advocate has put in appearance on behalf of the appellant-Bank and has filed his power of attorney, which is taken on record. He has handed over a copy of e-mail received from the appellant-Bank stating that they do not want to pursue the present appeal. Copy of the e-mail is taken on record. In view of the e-mail sent by the appellant-Bank, learned counsel for the appellant does not wish to press the present appeal.

2. Since respondent Nos. 1 to 3 are reported to have died and no one has come forward to be impleaded as their legal representatives, this Court is left with no other option but to dismiss the cross-objections being XOBJS-22-C-1993 filed by respondent Nos.1 to 3.

3. In view of the above, the present appeal is dismissed as not pressed and the cross-objections (XOBJS-22-C-1993) also stand dismissed for non-prosecution. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 26.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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