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Rita Mishra vs State Of Punjab
2024 Latest Caselaw 8890 P&H

Citation : 2024 Latest Caselaw 8890 P&H
Judgement Date : 25 April, 2024

Punjab-Haryana High Court

Rita Mishra vs State Of Punjab on 25 April, 2024

Author: Sandeep Moudgil

Bench: Sandeep Moudgil

                                  Neutral Citation No:=2024:PHHC:057457




                                                          2024:PHHC:057457

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

233                                                CRR-2374 of 2019 (O&M)
                                                   Date of Decision: 25.04.2024

Rita Mishra                                                     ..... Petitioner

                                          Versus

State of Punjab                                                 ..... Respondent


CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present:      Mr. Lovepreet Singh, Advocate, for
              Mr. Harmanpreet Singh, Advocate for the petitioner.

              Mr. J.S. Rattu, DAG, Punjab.

              Mr. P.S. Punia, Advocate
              for respondent No.2.

                         *****
SANDEEP MOUDGIL, J (ORAL)

Challenge in the present revision petition is to the order dated

07.09.2018 whereby the petitioner has been summoned to face trial as an

additional accused under Section 319 Cr.P.C.

Learned State counsel submits that in the instant case, final report

under Section 173 was filed on 05.01.2017. He further informs the Court that

the trial Court Ludhiana has already passed the judgment of acquittal dated

31.01.2024 qua the petitioner and this fact has not been controverted by learned

counsel for the petitioner.

In view of above, nothing survives in the present petition and the

same has become redundant.

Accordingly, the same is disposed of.



                                                     (SANDEEP MOUDGIL)
25.04.2024                                                JUDGE
D.Bansal
              Whether speaking/reasoned :           Yes/No
              Whether reportable        :           Yes/No

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