Jan Mohd vs Mohd. Bashir And Others
2024 Latest Caselaw 8879 P&H

Punjab-Haryana High Court

Jan Mohd vs Mohd. Bashir And Others on 25 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                               2024:PHHC:056807

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        124                                          CR No.2484 of 2024
                                                                     Date of Decision : 25.04.2024


                        Jan Mohd.                                                       ....Petitioner

                                                           VERSUS

                        Mohd. Bashir and Others                                      ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Amit Jain, Advocate for the petitioner.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 25.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment