Rattan Kaur And Ors vs Surjo
2024 Latest Caselaw 8878 P&H

Punjab-Haryana High Court

Rattan Kaur And Ors vs Surjo on 25 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:056816

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        140                                          RSA No.981 of 1993 (O&M)
                                                                     Date of Decision : 25.04.2024


                        Rattan Kaur and Others                                          ....Appellants

                                                          VERSUS

                        Surjo                                                          ....Respondent


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Jaivir Singh, Advocate for
                                     Mr. Arvind Mittal, Advocate for the appellants.

                                     None for the respondent.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the appellants states he does not wish to

press the present appeal as the appellants do not want to pursue the same.

2. Dismissed as not pressed. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 25.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment