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Satwinderpal Singh (Since Deceased) ... vs Navjot Singh And Anr
2024 Latest Caselaw 8877 P&H

Citation : 2024 Latest Caselaw 8877 P&H
Judgement Date : 25 April, 2024

Punjab-Haryana High Court

Satwinderpal Singh (Since Deceased) ... vs Navjot Singh And Anr on 25 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                2024:PHHC:056819

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        264                                          CR No.6943 of 2019
                                                                     Date of Decision : 25.04.2024



                        Satwinderpal Singh (since deceased) through his LRs              ....Petitioner

                                                          VERSUS

                        Navjot Singh and Another                                    ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Umesh Aggarwal, Advocate for the petitioners.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioners seeks permission to

withdraw the present petition inasmuch as the main civil suit stands

dismissed before the Trial Court. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 25.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment

 
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