Rajesh Marwaha And Others vs Danish Marwaha And Others
2024 Latest Caselaw 8876 P&H

Punjab-Haryana High Court

Rajesh Marwaha And Others vs Danish Marwaha And Others on 25 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:056809

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        131                                              CR No.2520 of 2024
                                                                         Date of Decision : 25.04.2024


                        Rajesh Marwaha and Others                                         ....Petitioners

                                                           VERSUS

                        Danish Marwaha and Others                                       ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Amar Vivek, Advocate for the petitioners.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioners seeks permission to

withdraw the present petition with liberty to the petitioners to avail their

remedies as available in law. Permitted to do so.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 25.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment