Ashwani Kumar Sharma And Anr vs Indian Council Of Social Sciences ...
2024 Latest Caselaw 8870 P&H

Punjab-Haryana High Court

Ashwani Kumar Sharma And Anr vs Indian Council Of Social Sciences ... on 25 April, 2024

                                         Neutral Citation No:=2024:PHHC:056621



                                    2024:PHHC:056621
      IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH

119+249                                          CWP-26384-2022 (O&M)
                                                 Date of decision: 25.04.2024

ASHWANI KUMAR SHARMA AND ANOTHER                             ....PETITIONERS
                                  Vs.
INDIAN COUNCIL OF SOCIAL SCIENCES
RESEARCH(ICSSR) AND OTHERS
                                                             ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:       Ms. Vamika Johar, Advocate for
               Mr. Pritam Singh Saini, Advocate
               for the petitioners.

               Mr. Ishaan Bhardwaj, Advocate
               for respondent No. 1.

               Mr. Sandeep Singh, Advocate
               For respondent Nos. 2 and 3.
                     ****

JAGMOHAN BANSAL, J (ORAL)

1. Learned counsel for the parties are ad idem that issue involved in

the present petition stands adjudicated vide judgment dated 17.10.2023 passed

by a Co-ordinate Bench in CWP-15363-2022. There is no stay against the said

judgment.

2. In the wake of statements of both sides, the present petition stands

disposed of in terms of judgment dated 17.10.2023 passed by a Co-ordinate

Bench of this Court in CWP-15363-2022.

3. Pending miscellaneous application(s), if any, shall also stand

disposed of.

25.04.2024                                       [JAGMOHAN BANSAL]
manoj                                                JUDGE

                     Whether speaking/reasoned         Yes/No
                     Whether reportable                Yes/No

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