S.K. Vij vs Pb Small Scale Industries & Export
2024 Latest Caselaw 8838 P&H

Punjab-Haryana High Court

S.K. Vij vs Pb Small Scale Industries & Export on 25 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:056825
                            218
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                        RSA-2777-1997 (O&M)
                                                                        Date of decision : 25.04.2024

                            S.K. Vij                                                      ... Appellant(s)
                                                               Versus
                            Punjab Small Industries & Export Corporation Ltd.           ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :   None for the appellant.
                                        Ms. Preetleen Kaur, Advocate for
                                        Mr. Vikas Chatrath, Advocate for the respondent.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 18.12.2023 notice was issued to the appellant.

As per the office report, the sole appellant stands served. No one has put in

appearance on behalf of the appellant despite service. It appears that the

appellant is not interested in pursuing the present appeal. In view thereof,

this Court is left with no other option but to dismiss the present appeal for

non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            25.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.