Rajnish vs M/S Sharp Impression And Ors
2024 Latest Caselaw 8761 P&H

Punjab-Haryana High Court

Rajnish vs M/S Sharp Impression And Ors on 24 April, 2024

                                           Neutral Citation No:=2024:PHHC:055614



258                                                        2024:PHHC:055614
             IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CRM-A-385-2021
                                                    Date of Decision:24.04.2024

Rajnish                                                               ...Appellant

                                           vs.

M/s Sharp Impression and Ors.                                       ...Respondents


Coram :      Hon'ble Mr. Justice N.S.Shekhawat

Present :    Mr. Saurabh Savara, Advocate with
             Mr. Vaibhav Sehgal, Advocate
             for the appellant.

             Mr. Rajshekhar, Advocate
             for respondents No.1 and 2.

                     ***

N.S.Shekhawat J. (Oral)

1. The applicant has filed the present application under Section 378 (4) Cr. P.C with a prayer to grant special leave to appeal against the impugned judgment dated 07.01.2020, passed by the Court of Judicial Magistrate Ist Class, Ludhiana, whereby the respondents were ordered to be acquitted of the charges framed against them.

2. Learned counsel appearing on behalf of respondents submits that the respondent No.2 has expired and the present appeal has been rendered infructuous. Learned counsel for the respondents has also placed on record the photocopy of death certificate of Munish Jain, who was partner of respondent No.1 and was respondent No.2 himself.

3. In view of the statement made by learned counsel for the respondents No.1 and 2, the present appeal has been rendered infructuous and dismissed as such.

                                                        (N.S.SHEKHAWAT)
24.04.2024                                                    JUDGE
hitesh

                     Whether speaking/reasoned :           Yes/No
                     Whether reportable             :      Yes/No




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