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Balbir Singh vs Punjab Agriculture University, ...
2024 Latest Caselaw 8760 P&H

Citation : 2024 Latest Caselaw 8760 P&H
Judgement Date : 24 April, 2024

Punjab-Haryana High Court

Balbir Singh vs Punjab Agriculture University, ... on 24 April, 2024

                                                             2024:PHHC:055724
                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                             AT CHANDIGARH
                  309
                                                                  CWP-1563-2022
                                                                   Date of decision: 24.04.2024

                  Balbir Singh                                                ....Petitioner
                                                     Versus

                  Punjab Agriculture University, Ludhiana and others
                                                                              ...Respondents

                  CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                      *****

Present: Mr. P.P. Singh, Advocate for the petitioner.

Mr. Sanjeev Sharma, Advocate for respondent Nos.5. ***** AMAN CHAUDHARY. J (Oral)

1. Learned counsel for the petitioner prays for withdrawal of the

present petition as the matter stands settled between the parties.

2. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 24.04.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment

 
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