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Sarla Rani And Ors vs State Of Haryana And Others
2024 Latest Caselaw 8757 P&H

Citation : 2024 Latest Caselaw 8757 P&H
Judgement Date : 24 April, 2024

Punjab-Haryana High Court

Sarla Rani And Ors vs State Of Haryana And Others on 24 April, 2024

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

                                       Neutral Citation No:=2024:PHHC:055856



               2024:PHHC:055856
               IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH
                                CWP-20709-2021 (O&M)
                                Date of Decision:24.04.2024

Sarla Rani and others
                                                          ......Petitioners
         Versus

State of Haryana and others

                                                          ......Respondents

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present:-     Mr. Umesh Narang, Advocate for the petitioners.
               Mr. Kapil Bansal, DAG, Haryana.
               Mr. Dhananjay Mittal, Advocate for respondents No.2 and 3.
               *****
JASGURPREET SINGH PURI J.(Oral)

1. Both the learned counsel for the parties are ad idem that the

issue raised in the present petition is covered by a judgment of Hon'ble

Supreme Court in Civil Appeal No.2471-2023 arising out of SLP (C )

No.6185-2020 titled as The Director (Admn.and HR) KPTCL and ors.

Vs. C.P Mundinamani & others and as such have prayed that the present

petition may also be disposed of in terms of the aforesaid judgment.

2. Learned counsel for the petitioners has referred to a to a

judgment Annnexure P-11, passed by a Coordinate Bench of this Court in

CWP-6647-2022 and other connected matters titled as Laxmi Chand and

another vs. State of Haryana and others and the same have been disposed

of in terms of the aforesaid judgement passed by Hon'ble Supreme Court.

3. Ordered accordingly.



                                   (JASGURPREET SINGH PURI)
                                           JUDGE
24.04.2024
shweta
           Whether speaking/reasoned                  :   Yes/No
            Whether reportable                    :       Yes/No


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