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Harjit Singh vs Amarjit Kaur (Deceased) Through Lrs And ...
2024 Latest Caselaw 8755 P&H

Citation : 2024 Latest Caselaw 8755 P&H
Judgement Date : 24 April, 2024

Punjab-Haryana High Court

Harjit Singh vs Amarjit Kaur (Deceased) Through Lrs And ... on 24 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:055966

                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        325                                           RSA No.4471 of 2019
                                                                      Date of Decision : 24.04.2024


                        Harjit Singh                                                    ....Appellant

                                                           VERSUS

                        Amarjit Kaur (deceased) through LRs and Others                ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :      Mr. Mohinder Singh Joshi, Advocate for the appellant.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the appellant seeks permission to withdraw

the present appeal. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 24.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment

 
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