Gurpal Singh vs Gurmail Singh And Ors
2024 Latest Caselaw 8754 P&H

Punjab-Haryana High Court

Gurpal Singh vs Gurmail Singh And Ors on 24 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                               2024:PHHC:055967

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        330                                        RSA No.533 of 2015 (O&M)
                                                                   Date of Decision : 24.04.2024


                        Gurpal Singh                                                   .....Appellant

                                                         VERSUS

                        Gurmail Singh and Others                                     ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Ms. Devika Sikka, Advocate for
                                     Mr. Saurav Khurana, Advocate for the appellant.

                                     Mr. Bhag Singh, Advocate for the respondents.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the appellant seeks permission to withdraw

the present appeal inasmuch as the parties have since compromised the

matter. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 24.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment