Sonia Mor And Ors vs Union Of India And Anr
2024 Latest Caselaw 8753 P&H

Punjab-Haryana High Court

Sonia Mor And Ors vs Union Of India And Anr on 24 April, 2024

                                                                                             2024:PHHC:055205

              109
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH

                                                                            CWP-18108-2017
                                                                            Date of Decision: 24.04.2024


              SONIA MOR AND ORS                                                           ...Petitioners
                                                                   Versus
              UNION OF INDIA AND ANR.                                                     ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Mr. Bikramjit Singh Randhawa, Advocate
                                       for the petitioners.

                                       Ms. Ritu Pathak, Advocate for
                                       Mr. Gaurav Pathak, Senior Panel Counsel
                                       for respondent No.1-Union of India.

                                       Mr. Saurav Saini, Advocate for
                                       Mr. Arihant Goyal, Advocate
                                       for respondent No.2.

                                               *****

              JAGMOHAN BANSAL, J. (Oral)

1. Learned counsel for the petitioners seeks permission to

withdraw the present petition.

2. Dismissed as withdrawn.

(JAGMOHAN BANSAL) 24.04.2024 JUDGE himanshu

Whether speaking/reasoned Yes/No Whether reportable Yes/No

authenticity of this order/judgment.